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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(i) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(i)The candidates should be an Indian National and should satisfy the requirement of local or non local status as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admissions) Order, 1974 as subsequently amended from time to time.