Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(2) in The Assam Agricultural Produce Market Act, 1972 (2)It shall extend to such area or areas of the State of Assam as may be notified by the State Government from time to time in the official Gazette :
