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State of Assam - Section

Section 1 in The Assam Agricultural Produce Market Act, 1972

1. Short title, extent and commencement.

(1)This Act may be called the Assam Agricultural Produce Market Act, 1972.
(2)It shall extend to such area or areas of the State of Assam as may be notified by the State Government from time to time in the official Gazette :
(3)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.