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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Assam - Subsection

Section 263(b) in Assam Excise Rules, 1945

(b)Authority to sell wines, spirits and beer in less quantities than whole dozens of each description in the case of sales by auction of the property of private parties or estates or of trade consignments which are ullaged or otherwise unmerchantable.