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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(1)(j) in The U.P. Harcourt Butler Technical University Act, 2016

(j)Five persons of academic eminence not being the employees of the University to be nominated by Executive Council in such manner, as may be prescribed.