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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(1) in The U.P. Harcourt Butler Technical University Act, 2016

(1)The Academic Council shall consist of the following members, namely -
(a)The Vice-Chancellor who shall be the Chairperson;
(b)A nominee of Principal Secretary Technical Education, Government of Uttar Pradesh;
(c)All the Deans of University, the Dean of Academic Affairs shall be Member Secretary;
(d)A representative of Director 1 IT Kanpur, not below rank of Professor;
(e)A representatives of IIT Allahabad and I IT Lucknow (one each), not below rank of Professor;
(f)A representative of Dr. A.P.J. Abdul Kalam Technical University, Uttar Pradesh, Lucknow.
(g)All Heads of Departments, Centres and Units of the University;
(h)Professor of the University Departments, Centres and Units, where the Head thereof is an Associate Professor;
(i)The Chief Librarian of the University; and
(j)Five persons of academic eminence not being the employees of the University to be nominated by Executive Council in such manner, as may be prescribed.