Section 44(iii) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(iii)[ [(a) construction of minimum infrastructure as prescribed by the Board in the market yard or sub-market yard established for the first time and for giving grant to the extent of two lakh rupees to defray the establishment expenses;] [Substituted by M.P. Act No. 24 of 1986 (w.e.f. 21-7-1986).]
