Section 10(2)(ii) in The Food Corporations Rules, 1965

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Union of India - Subsection

Section 10(2)(ii) in The Food Corporations Rules, 1965

(ii)In case of appointment is from other Central Service or Central Secretariat Service, the officer will be entitled to his grade pay plus deputation allowance as admissible under the general orders issued by the Government from time to time or the pay scales prescribed whichever he opts.

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Union of India - Subsection

Section 10(2)(ii) in The Food Corporations Rules, 1965