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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Food Corporations Rules, 1965

(2)[ The post of Secretary of the Corporation shall carry scale of pay of Rs. 14,300-400-[18,300] [Amended notification No. GSR 491(E) dated 30.7.1976] in CDA and Rs. 7000-275-8100-300-9600 in IDA pattern.]
(i)Where an officer belonging to the Indian Administrative Service is appointed as Secretary, his pay will be fixed under the provisions of the Indian Administrative (Pay) Rules, 1954.
(ii)In case of appointment is from other Central Service or Central Secretariat Service, the officer will be entitled to his grade pay plus deputation allowance as admissible under the general orders issued by the Government from time to time or the pay scales prescribed whichever he opts.