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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2) in The Punjab Motor Transport Workers Rules, 1963

(2)Where washing of uniform provided under sub-rule (1) is not arranged by the employer, the staff concerned shall be entitled to a washing allowance at the rate of [Thirty rupees] [Substituted by Punjab Government Notification No. G.S.R. 82/C.A. 27/61/S. 40/Amd. (13)/98, dated 25.11.1998.] per month.