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State of Punjab - Section

Section 24 in The Punjab Motor Transport Workers Rules, 1963

24. Uniforms.

(1)The drivers, conductors and line checking staff employed in an undertaking shall be provided free by the employer with uniform and rain coats as specified in Schedule I.
(2)Where washing of uniform provided under sub-rule (1) is not arranged by the employer, the staff concerned shall be entitled to a washing allowance at the rate of [Thirty rupees] [Substituted by Punjab Government Notification No. G.S.R. 82/C.A. 27/61/S. 40/Amd. (13)/98, dated 25.11.1998.] per month.