Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(6)(e) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (e)determine the eligibility criteria and qualifying examination required for admission; and