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Union of India - Section

Section 12 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

12. Objects of Institute.-

The objects of the Institute shall be--
(a)to promote biomedical engineering and technology;
(b)to provide and demonstrate high standards of patient care in advanced medical specialities; and
(c)to develop post-graduate training programmes of the highest quality in advances medical specialities and biomedical engineering and technology;