Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(c) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980 (c)to develop post-graduate training programmes of the highest quality in advances medical specialities and biomedical engineering and technology;
