Section 6(5)(b) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(b)in case of posts outsides the purview of the commission : -

(i)Pr. Secretary/Secretary to the Government, Department of Personel;

(ii)Pr. Secretary/Secretary to the Government, Finance Department or his nominee not below the rank of Deputy Secretary;

(iii)Pr. Secretary/Secretary to the Government of the concerned department :

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