Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Himachal Pradesh - Subsection Section 89(8) in Himachal Pradesh Municipal Election Rules, 2015 (8)If only one candidate for the office is left after the time allowed for the Presiding Officer shall declare such a candidate as duly elected;
