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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 38(b) in Telecom Commercial Communications Customer Preference Regulations, 2018

(b)the provisions contained in regulations 2 to 13, 16 to 20, 21 and 22 of the Telecom Commercial Communications Customer Preference Regulations, 2010 (6 of 2010) shall remain in force until these regulations come into force in their entirety.