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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(5) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(5)The yield of ENA (96% v/v) per metric ton grain which contains 64% starch shall not be less than 420 Bulk Litres.