Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 650] [Entire Act] Bengal Presidency - Subsection Section 650(b) in Police Regulations, Bengal , 1943 (b)In the case of P.R. convicts sent to a lunatic asylum from a jail, this fact shall be noted in the F.P. slips by the Finger Print Bureau on receipt of intimation direct from jail.
