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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Bihar - Subsection

Section 53(c) in Bihar Boiler Operation Engineer's Rules, 1960

(c)a treasury challan or a cheque payable to the Chief Inspector of Boilers, Bihar for evidence in support of payment of the fee specified in these Rules for the examination at which the applicant wishes to appear;