Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 53 in Bihar Boiler Operation Engineer's Rules, 1960

53.

These Rules shall be in addition to and not in derogation of the Bihar Boiler Attendant's Rules, 1948.Form A(See Rules 24, 28 and 42)Application for examination for Certificate of Proficiency as Boiler Operation EngineerDivision I - Name, etc. of the applicant
1. Name (in full) ... ...
2. Father's Name ... ...
3. Nationality and Religion ... ...
4. Date of birth ... ...
5. Place of birth ... ...
6. Permanent address ... ...
7. Whether appeared in any previous examination ... ...
8. If so, when and where ... ...
Note - 1. Every application must be accompanied by-
(a)originals and one copy each of all testimonials in respect of practical experience and theoretical qualifications of the candidates;
(b)testimonials of good character from his employer, with a certificate of age;
(c)a treasury challan or a cheque payable to the Chief Inspector of Boilers, Bihar for evidence in support of payment of the fee specified in these Rules for the examination at which the applicant wishes to appear;
(d)two copies of recent bust photograph (size 2" x 2 ½") one of which shall bear the signature and the thumb impression of the applicant on the back duly attested by a Gazetted Officer or employer.
(e)a certificate from the District Magistrate to the effect that the applicant is a citizen of India.