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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Bombay Presidency - Subsection

Section 64(1) in The Bombay Dentists Rules, 1951

(1)Every person entitled under section 34 to be registered under the Act and desiring to have himself so registered shall apply to the Registrar in Form D properly filled in and signed. Every such application shall be accompanied by the fee prescribed in that behalf in rule 73.