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Bombay High Court

Rajendra Tukaram Shinde vs The Assistant Registrar, Co-Operative ... on 21 February, 2020

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1741 OF 2019

 Rajendra Tukaram Shinde                             ....Petitioner
             V/S
 The Assistant Registrar, Co-operative Societies, ....Respondent

And Ors.

WITH WRIT PETITION NO. 1789 OF 2019 Shriram Tukaram Rananaware ....Petitioner V/S The Asstt. Registrar, Co-op. Soc. Vaduj , ....Respondent Khatav, Dist. Satara And Ors WITH WRIT PETITION NO. 1798 OF 2019 Shambhajirao Mansingrao Phadtare ....Petitioner V/S The Asst. Registrar, Co-op. Soc. Vaduj, Khatav ....Respondent And Ors Mr. N. V. Bhutekar i/by Dhananjayrao Dnyaneshwar Rananaware for Petitioner Mr. V H Narvekar for Respondent No. 4. Mr. A. B. Kadam, AGP for Respondent No.1 & 2 in WP No.1741/2019.

Mr. Y. D. Patil, AGP for Respondent No.1 & 2 in WP No.1789/2019.

Mr. P. P. Pujari, AGP for Respondent No.1 & 2 in WP No.1798/2019.

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CORAM : MILIND N. JADHAV, J DATE : 21st February, 2020 P.C. :

By consent Stand Over to 28/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 21/02/2020 ::: Downloaded on - 24/02/2020 04:41:28 :::