Bombay High Court
Rajendra Tukaram Shinde vs The Assistant Registrar, Co-Operative ... on 21 February, 2020
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1741 OF 2019
Rajendra Tukaram Shinde ....Petitioner
V/S
The Assistant Registrar, Co-operative Societies, ....Respondent
And Ors.
WITH WRIT PETITION NO. 1789 OF 2019 Shriram Tukaram Rananaware ....Petitioner V/S The Asstt. Registrar, Co-op. Soc. Vaduj , ....Respondent Khatav, Dist. Satara And Ors WITH WRIT PETITION NO. 1798 OF 2019 Shambhajirao Mansingrao Phadtare ....Petitioner V/S The Asst. Registrar, Co-op. Soc. Vaduj, Khatav ....Respondent And Ors Mr. N. V. Bhutekar i/by Dhananjayrao Dnyaneshwar Rananaware for Petitioner Mr. V H Narvekar for Respondent No. 4. Mr. A. B. Kadam, AGP for Respondent No.1 & 2 in WP No.1741/2019.
Mr. Y. D. Patil, AGP for Respondent No.1 & 2 in WP No.1789/2019.
Mr. P. P. Pujari, AGP for Respondent No.1 & 2 in WP No.1798/2019.
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