Section 6A in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973
6A. [ Form of return or supplementary return under section 11-A. [Inserted by Notification dated 8-6-1975.]
(1)The return under section 11A shall mutatis mutandis be in Form I.(2)The supplementary return under section 11A shall be in Form 1-A.(3)The provisions of rules 3 and 4 shall mutatis mutandis apply to a return or a supplementary return under section 11A].
