Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Rajasthan - Subsection Section 6A(3) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 (3)The provisions of rules 3 and 4 shall mutatis mutandis apply to a return or a supplementary return under section 11A].
