Bombay High Court
Sau. Pushpa Namdev Dhatrak And Ors vs Subhash Namdeo Karad And Ors on 11 September, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-119
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6343 OF 2023
Sau. Pushpa Namdev Dhatrak And Ors ....PETITIONER
V/S
Subhash Namdeo Karad And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 13841 OF 2023 In Writ Petition 6343 OF 2023 Sau. Pushpa Namdev Dhatrak And Ors ....PETITIONER V/S Subhash Namdeo Karad And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 13840 OF 2023 In Writ Petition 6343 OF 2023 Sau. Pushpa Namdev Dhatrak And Ors ....PETITIONER V/S Subhash Namdeo Karad And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 11th September, 2023 Page 1/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 11:24:02 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 11:24:02 :::