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Bombay High Court

Sau. Pushpa Namdev Dhatrak And Ors vs Subhash Namdeo Karad And Ors on 11 September, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                                                Board Sr.No.:-119

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6343 OF 2023

 Sau. Pushpa Namdev Dhatrak And Ors                        ....PETITIONER
             V/S
 Subhash Namdeo Karad And Ors                            ....RESPONDENT

WITH INTERIM APPLICATION NO. 13841 OF 2023 In Writ Petition 6343 OF 2023 Sau. Pushpa Namdev Dhatrak And Ors ....PETITIONER V/S Subhash Namdeo Karad And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 13840 OF 2023 In Writ Petition 6343 OF 2023 Sau. Pushpa Namdev Dhatrak And Ors ....PETITIONER V/S Subhash Namdeo Karad And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 11th September, 2023 Page 1/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 11:24:02 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 11/09/2023 ::: Downloaded on - 12/09/2023 11:24:02 :::