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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iv) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(iv)The admission of students in Language Pandit Training Course in the Management quota of the Private Unaided Colleges shall be governed as per the conditions stipulated by the Permanent Committee constituted in the G.O.Ms.No. 72 Education (SE-Trg. 1) Department dated 5-7-2004. Accordingly, the Secretary of the permanent committee shall issue a notification directing the Management of each Private Minority/Non-minority Language Pandit Colleges whether an association was formed by them and if so whether the association intends to conduct LPCET-AC corresponding to LPCET-2004-05 conducted by the Government of Andhra Pradesh and exercise their option of choosing from either of the aforesaid tests to admit the students under Management quota for the year 2004-05.