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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttarakhand - Subsection

Section 50(2) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(2)The Compensation Commissioner appointed under Section 319 of the U.P Zamindari Abolition and Land Reforms Act, 1950 (U.P. Act 1 of 1951), shall be the Compensation Commissioner for Kumaun and Garhwal Divisions.