Section 50 in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
50. Appointment of officers.
(1)The State Government may for purposes of this Act appoint-(i)Assistant Compensation Commissioner, and(ii)Compensation Officers.(2)The Compensation Commissioner appointed under Section 319 of the U.P Zamindari Abolition and Land Reforms Act, 1950 (U.P. Act 1 of 1951), shall be the Compensation Commissioner for Kumaun and Garhwal Divisions.
