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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(1)(c) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(c)a grant to meet such additional items of expenditure, recurring and non-recurring, as the State Government may deem fit for the proper function of the University.