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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Uttar Pradesh - Subsection

Section 172(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)a person responsible for a concreting work regularly inspects the formwork, shores, braces, reshores and other supports during the placing of concrete.