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[Cites 0, Cited by 0] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(2) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(2)Charges pertaining to Postal/Telephone/Telegraphy/Actua Bardana/Sntli Insurance/Godowns Rent/Packing/Transport and Octroi, etc Actual.