Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 13 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

13. Procedure to be observed when the number of candidates is equal to or less than the number of seats to be filled.

(1)If the number of contesting candidates is equal to or less than the number of vacancies, all such candidates shall be declared to be duly elected.
(2)If the number of contesting candidates exceeds the number of persons to be elected an election shall be held by secret ballot.