Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(1) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961 (1)If the number of contesting candidates is equal to or less than the number of vacancies, all such candidates shall be declared to be duly elected.
