Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Sikkim - Subsection Section 1(iii) in Gangtok Rent Control Eviction Act, 1956 (iii)It shall extend to all Buildings & Construction situated within the area of Gangtok Bazar, which may be fixed from time to by the Sikkim Darbar.
