Section 1 in Gangtok Rent Control Eviction Act, 1956
1. Short Title, Commencement Extent.
- (i) This Act shall be called the Gangtok Rent Control Eviction Act 1 of 1956.(ii)It shall come into force from the date of its publication in the Sikkim Darbar Gazette.(iii)It shall extend to all Buildings & Construction situated within the area of Gangtok Bazar, which may be fixed from time to by the Sikkim Darbar.
