Section 28 in Punjab Rights of Persons with Disabilities Rules, 2019
28. Other terms and conditions of service of the State Commissioner.
- The other terms and conditions of service of the State Commissioner shall be as under :-(a)Leave: The State Commissioner shall be entitled to such leave as is admissible to Group 'A' officers of the State of Punjab.(b)Leave Travel Concession: The State Commissioner shall be entitled to such Leave Travel Concession as is admissible as per Rule 2.15 of Punjab Civil Services Rules, Volume-3.(c)(c)Medical Benefits: The State Commissioner shall be entitled to such medical benefits as are admissible to Group 'A' officers of the State of Punjab.
