Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Punjab - Subsection Section 28(b) in Punjab Rights of Persons with Disabilities Rules, 2019 (b)Leave Travel Concession: The State Commissioner shall be entitled to such Leave Travel Concession as is admissible as per Rule 2.15 of Punjab Civil Services Rules, Volume-3.
