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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(ii)For the preparation of merit list, in case of more than one candidate scoring the same marks at IECT, the tie will be resolved as follows: