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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

5. Preparation of the Merit List and assigning ranking.

- The convener shall follow the following rules in preparing the merit list and assigning the ranking: -
(i)The candidate, who have secured qualifying the marks in ICET and candidates belonging to the category of Scheduled Caste and Scheduled Tribe, to whom qualifying marks have not been prescribed, shall be assigned the ranking in the order of the merit on the basis of marks obtained in the ICET.
(ii)For the preparation of merit list, in case of more than one candidate scoring the same marks at IECT, the tie will be resolved as follows:
(a)by considering the marks scored in Section-A.
(b)if the tie persists marks obtained by a candidate in Section-B, will be taken into consideration.
(c)if the tie still persists the tie will be resolved by taking into account age of the candidate giving the older candidate as priority.
(iii)The following rank lists shall be prepared by the Convenor:
(a)State-wide Common Merit List. - The list shall include candidates irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the ICET.
(b)Region-wise Common Merit List. - The list includes candidates belonging to the particular local area irrespective of whether one belongs to any category of reservation quota or not, basing on the marks obtained in the ICET.
(c)Minority Community Merit Lists. - The Merit lists, containing the candidates belonging to the different Minority Communities arranged in the Merit ranking assigned in the ICET, both the State wide and Region-wise.
(d)Community-wise Merit Lists. - There shall be separate Community-wise merit lists for the scheduled castes. Scheduled tribes and Back-ward classes Communities, both as State-wide and Region-wise; and
(e)Merit List for other categories of Reservations. - There shall be separate lists for other categories of reservations as per the orders in force for physically handicapped, NCC, Games and Sports, Children of ex-servicemen and for women both State-wide and Region-wise.
(f)Rank Card. - Every candidate who has been assigned ranking in the merit list shall be issued Rank card by the Convener. The Rank Card, among other things, include the marks obtained in the ICET and the rank assigned in the state wide merit, region-wise merit. Community-wise merit etc.,