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State of Punjab - Section

Section 17 in C.T. University Act, 2016

17. The Academic Council.

(1)The Academic Council shall consist of the following members, namely: -
(a) the Vice-Chancellor; : Chairperson
(b) one eminent academician nominated by theState Government asits representative; and : Member
(c) such other persons, as may be prescribed. : Member
(2)The Academic Council shall be the main academic body of the University and it shall, subject to the provisions of this Act, statutes, ordinances and regulations, co-ordinate and exercise general supervision over the academic policies of the University.
(3)The quorum for meeting of the Academic Council shall be such, as may be prescribed.