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[Section 17]
[Entire Act]
State of Punjab - Subsection
Section 17(1) in C.T. University Act, 2016
| (a) | the Vice-Chancellor; | : Chairperson |
| (b) | one eminent academician nominated by theState Government asits representative; and | : Member |
| (c) | such other persons, as may be prescribed. | : Member |