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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(d) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(d)the Budget for the coming year clearly indicating the probable revenue including grants from the Government, if any, and expenditure to constitute the fund under section 32.