Himachal Pradesh High Court
Smt. Suraksha Ranta vs . State Of H.P. & Ors. on 26 July, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
Smt. Suraksha Ranta vs. State of H.P. & ors.
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CWPOA No. 7985/201926.7.2022 Present: Mr. Devashish Kainthla, Advocate, for the petitioner.
Mr. Ashok Sharma, Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
CMP (M) Nos.954/2022 & 955/2022 Heard. The legal representatives of the sole petitioner, as mentioned in para 2 of CMP(M) No.954/2022, after condoning the delay, are ordered to be brought on record. The applications stand disposed of.
CWPOA No. 7985/2019List on 23.8.2022.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 26.7.2022 (pankaj) ::: Downloaded on - 26/07/2022 20:05:08 :::CIS