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Himachal Pradesh High Court

Smt. Suraksha Ranta vs . State Of H.P. & on 12 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Smt. Suraksha Ranta vs. State of H.P. & another.

CWPOA No. 7985 of 2019.

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12.07.2022. Present: Mr. Ravi Tanta, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

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Learned counsel for the petitioner states that seeking impleadment of representatives of deceased-petitioner has been filed, however, legal the same is lying under objections.

Learned counsel for the petitioner undertakes to remove the objections within two weeks.

List on 26.07.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 12, 2022. Judge (krt) ::: Downloaded on - 12/07/2022 20:05:30 :::CIS