Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act] State of Tripura - Subsection Section 103(1)(b) in Tripura Municipal Act, 1994 (b)prohibit, at all times or during any particular hours, entry from or exit to premises of vehicular traffic from any particular public street.