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[Cites 0, Cited by 0] [Section 11(13)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(13)(c) in The Orissa Panchayat Samiti Election Rules, 1991

(c)In case the number of contesting candidates exceeds the number of symbols specified by the Government, the Election Officer may allot any other symbol to the candidates :