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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(2) in West Bengal Trade Unions Rules, 1998

(2)Each packet as aforesaid shall be sealed with the seal of the Presiding Officer and with the seals of either the contesting Trade Unions or their election agents or polling agents who may be present at the polling station and may desire to affix their seals thereon.