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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in The Aircraft (Security) Rules, 2011

(2)No cargo shall be loaded on Aircraft without making Security controls including X-ray screening or physical search:Provided that the Commissioner may by an order in writing exempt any cargo, express cargo or courier bag from the provisions of this rule.