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Union of India - Section

Section 37 in The Aircraft (Security) Rules, 2011

37. Security control for cargo and courier bag.

(1)Any cargo, express cargo or courier bag intended to be carried on any Aircraft, shall be received, processed and handled by regular employees who are trained in accordance with the national Civil Aviation Security programme of aircraft operator or any other agency authorised by an order in writing by the Commissioner.
(2)No cargo shall be loaded on Aircraft without making Security controls including X-ray screening or physical search:Provided that the Commissioner may by an order in writing exempt any cargo, express cargo or courier bag from the provisions of this rule.